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Smt. Vipin Suri vs Anil Kumar @ Pappu And Others
2019 Latest Caselaw 1584 ALL

Citation : 2019 Latest Caselaw 1584 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Smt. Vipin Suri vs Anil Kumar @ Pappu And Others on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 7793 of 2018
 

 
Petitioner :- Smt. Vipin Suri
 
Respondent :- Anil Kumar @ Pappu And Others
 
Counsel for Petitioner :- Avanish Mishra,Narendra Singh Chahar
 
Counsel for Respondent :- Sunil Kumar Singh,D.V.Jaiswal,Harsh Vikram,S.K.Shukla
 

 
Hon'ble Manoj Kumar Gupta,J.

List after two weeks.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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