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Jauhari Lal Trivedi And Another vs Thakur Bakht Vatsal Narain Ji ...
2019 Latest Caselaw 1582 ALL

Citation : 2019 Latest Caselaw 1582 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Jauhari Lal Trivedi And Another vs Thakur Bakht Vatsal Narain Ji ... on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4683 of 2017
 

 
Petitioner :- Jauhari Lal Trivedi And Another
 
Respondent :- Thakur Bakht Vatsal Narain Ji Maharaj And Others
 
Counsel for Petitioner :- S.D. Singh,Atul Dayal,Manu Raj Singh,Rohan Gupta
 
Counsel for Respondent :- Yashrath,Ajay Kumar Singh,Ashish Kumar Singh,C.B. Yadav,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner Sri Rohan Gupta has sent illness slip.

List in the week commencing 8 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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