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Lalu Jha vs Ram Kumar Mishra @ Ram Kumar Sharma
2019 Latest Caselaw 1571 ALL

Citation : 2019 Latest Caselaw 1571 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Lalu Jha vs Ram Kumar Mishra @ Ram Kumar Sharma on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 10 of 2019
 

 
Revisionist :- Lalu Jha
 
Opposite Party :- Ram Kumar Mishra @ Ram Kumar Sharma
 
Counsel for Revisionist :- Kshitij Shailendra
 
Counsel for Opposite Party :- Pramod Pathak
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondent prays for and is granted three weeks time to file counter affidavit.

List thereafter.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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