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Gabbar Singh vs State Of U.P. And 2 Ors.
2019 Latest Caselaw 1568 ALL

Citation : 2019 Latest Caselaw 1568 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Gabbar Singh vs State Of U.P. And 2 Ors. on 25 March, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 1175 of 2019
 

 
Revisionist :- Gabbar Singh
 
Opposite Party :- State Of U.P. And 2 Ors.
 
Counsel for Revisionist :- Kamlesh Kumar Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. has accepted notice on behalf of State/O.P. No. 1.

Issue notice to O.P. Nos. 2 and 3 returnable at an early date.

List after service of notice upon O.P. Nos. 2 and 3 before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 25.3.2019

Masarrat

 

 

 
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