Mohan Sharma vs State Of U.P. And Another
2019 Latest Caselaw 1543 ALL

Citation : 2019 Latest Caselaw 1543 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Mohan Sharma vs State Of U.P. And Another on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10856 of 2019
 

 
Applicant :- Mohan Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Surjit Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondent no. 2 by speed / registered post returnable on 22.4.2019.

Steps be taken immediately.

The recovery shall remain stayed, if the applicant deposits 50% of the arrears of maintenance on or before 19.4.2019.

Order Date :- 25.3.2019

Mukesh

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