United India Insurance Company ... vs Smt. Vigni And Others
2019 Latest Caselaw 1536 ALL

Citation : 2019 Latest Caselaw 1536 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

United India Insurance Company ... vs Smt. Vigni And Others on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2737 of 2005
 

 
Appellant :- United India Insurance Company Limited
 
Respondent :- Smt. Vigni And Others
 
Counsel for Appellant :- V.C. Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, a week's further time is granted to learned counsel for appellant to take steps.

On steps being taken, notice be made returnable on 29.4.2019.

Order Date :- 25.3.2019

Mukesh

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