C/M Thakur Shiv Narain Singh Purva ... vs State Of U.P. And 3 Others
2019 Latest Caselaw 1525 ALL

Citation : 2019 Latest Caselaw 1525 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

C/M Thakur Shiv Narain Singh Purva ... vs State Of U.P. And 3 Others on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1582 of 2019
 

 
Petitioner :- C/M Thakur Shiv Narain Singh Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hritudhwaj Pratap Sahi,Samarath Singh,Sankalp Narain
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali
 

 
Hon'ble Prakash Padia,J.

List this matter on 8.4.2019.

Order Date :- 25.3.2019

Pramod Tripathi

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