Km. Prabha vs State Of U.P. And Another
2019 Latest Caselaw 1501 ALL

Citation : 2019 Latest Caselaw 1501 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Km. Prabha vs State Of U.P. And Another on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4309 of 2019
 

 
Petitioner :- Km. Prabha
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Amit Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request made by learned counsel for the parties, put up this case in the additional cause list of 3rd April, 2019.

In the meanwhile, learned counsel for the respondents will seek instructions in the matter.

Order Date :- 25.3.2019

Pramod Tripathi

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