Chhabile Lal vs State Of U.P. And Others
2019 Latest Caselaw 1494 ALL

Citation : 2019 Latest Caselaw 1494 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Chhabile Lal vs State Of U.P. And Others on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 15074 of 2010
 

 
Petitioner :- Chhabile Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.C. Srivastava,Na,Raj Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the respondents, put up on 26.3.2019 in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

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