Pt. Shrawan Kumar Dwivedi vs State Of U.P. And 6 Others
2019 Latest Caselaw 1493 ALL

Citation : 2019 Latest Caselaw 1493 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Pt. Shrawan Kumar Dwivedi vs State Of U.P. And 6 Others on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 7031 of 2019
 

 
Petitioner :- Pt. Shrawan Kumar Dwivedi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Rakesh Pande,Sushil Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Narendra Pratap Singh,Neeraj Tripathi
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 27.3.2019 in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App