The New India Assurance Co. Ltd. vs Raghunath Prasad And Others
2019 Latest Caselaw 1488 ALL

Citation : 2019 Latest Caselaw 1488 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

The New India Assurance Co. Ltd. vs Raghunath Prasad And Others on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1392 of 2002
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Raghunath Prasad And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- Sharve Singh,Asharfi Lal Jaiswal,K.K.Roy,S.K.Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amaresh Sinha-Advocate has sought adjournment on the ground of illness.

List on 15.4.2019.

Order Date :- 25.3.2019

Mukesh

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