Mamta vs Surendra Singh Tomar
2019 Latest Caselaw 1486 ALL

Citation : 2019 Latest Caselaw 1486 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Mamta vs Surendra Singh Tomar on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 47 of 2005
 

 
Appellant :- Mamta
 
Respondent :- Surendra Singh Tomar
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- V.K. Baranwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.K. Tripathi-Advocate has absented himself. Sri V.K. Baranwal-Advocate has sought adjournment on the ground of illness.

List on 3.4.2019.

Order Date :- 25.3.2019

Mukesh

Download the LatestLaws.com Mobile App