Markandey Singh And 2 Others vs Hari Shankar Singh
2019 Latest Caselaw 1447 ALL

Citation : 2019 Latest Caselaw 1447 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Markandey Singh And 2 Others vs Hari Shankar Singh on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1704 of 2019
 

 
Petitioner :- Markandey Singh And 2 Others
 
Respondent :- Hari Shankar Singh
 
Counsel for Petitioner :- Mahesh Narain Singh,M.N. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 15.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

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