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Pushpendra Singh And 6 Others vs Civil Judge (Senior Division) ...
2019 Latest Caselaw 1430 ALL

Citation : 2019 Latest Caselaw 1430 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Pushpendra Singh And 6 Others vs Civil Judge (Senior Division) ... on 15 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1921 of 2019
 

 
Petitioner :- Pushpendra Singh And 6 Others
 
Respondent :- Civil Judge (Senior Division) Fast Track Court Shahjahanpur And Another
 
Counsel for Petitioner :- Ravi Prakash Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 22.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

 

 

 
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