Surendra Bahadur Singh vs Maqsood Khan 41 Others
2019 Latest Caselaw 1422 ALL

Citation : 2019 Latest Caselaw 1422 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Surendra Bahadur Singh vs Maqsood Khan 41 Others on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1954 of 2019
 

 
Petitioner :- Surendra Bahadur Singh
 
Respondent :- Maqsood Khan 41 Others
 
Counsel for Petitioner :- Vinod Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 22.4.2019.

Steps be taken immediately.

Meanwhile the order impugned shall not be given effect to and the appeal shall not proceed.

Order Date :- 15.3.2019

Mukesh

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