Krishnakant vs Learned Additional District ...
2019 Latest Caselaw 1420 ALL

Citation : 2019 Latest Caselaw 1420 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Krishnakant vs Learned Additional District ... on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1958 of 2019
 

 
Petitioner :- Krishnakant
 
Respondent :- Learned Additional District Judge And Another
 
Counsel for Petitioner :- Kamala Kant Pandey,Shrawan Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 22.4.2019.

Steps be taken immediately.

Order Date :- 15.3.2019

Mukesh

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