Shri Kripal Singh Memorial Degree ... vs Thakur Phool Singh Memorial Inter ...
2019 Latest Caselaw 1419 ALL

Citation : 2019 Latest Caselaw 1419 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Shri Kripal Singh Memorial Degree ... vs Thakur Phool Singh Memorial Inter ... on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1970 of 2019
 

 
Petitioner :- Shri Kripal Singh Memorial Degree College
 
Respondent :- Thakur Phool Singh Memorial Inter College And Another
 
Counsel for Petitioner :- Vivek Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed / registered post returnable on 16.4.2019.

Call for record of Court below.

Steps be taken immediately..

Meanwhile, the suit shall not proceed.

Order Date :- 15.3.2019

Mukesh

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