Mohd Hanif & Others vs D.D.C. & Others
2019 Latest Caselaw 1405 ALL

Citation : 2019 Latest Caselaw 1405 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Mohd Hanif & Others vs D.D.C. & Others on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1680 of 1984
 

 
Petitioner :- Mohd Hanif & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- H.S.Sahai
 
Counsel for Respondent :- S.Mirza
 

 
Hon'ble Salil Kumar Rai,J.

Steps have been taken.

Office to proceed.

Order Date :- 15.3.2019

Satyam

Download the LatestLaws.com Mobile App