Ram Akbal & Others vs D.D.C. & Others
2019 Latest Caselaw 1404 ALL

Citation : 2019 Latest Caselaw 1404 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Ram Akbal & Others vs D.D.C. & Others on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1720 of 1984
 

 
Petitioner :- Ram Akbal & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.R.Dewadi,S.B.Pandey,Sharad Nandan Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

List in the week commencing 1st April, 2019 along with service report regarding service of application nos. 22481 of 2019 and 22484 of 2019.

Order Date :- 15.3.2019

Satyam

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