Brij Bihari vs D.D.C. & Others
2019 Latest Caselaw 1403 ALL

Citation : 2019 Latest Caselaw 1403 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Brij Bihari vs D.D.C. & Others on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1747 of 1984
 

 
Petitioner :- Brij Bihari
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.P.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri S.P. Shukla, counsel for the petitioner has died.

Issue card notice to the petitioner to engage another counsel.

Order Date :- 15.3.2019

Satyam

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