Algu And Others vs Sita Ram And Another
2019 Latest Caselaw 1393 ALL

Citation : 2019 Latest Caselaw 1393 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Algu And Others vs Sita Ram And Another on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2467 of 1982
 

 
Petitioner :- Algu And Others
 
Respondent :- Sita Ram And Another
 
Counsel for Petitioner :- M.Afzal,Ambika Prasad Mishra,Dinesh Kumar Ojha
 
Counsel for Respondent :- C.S.C.,Hargur Charan
 

 
Hon'ble Salil Kumar Rai,J.

List again in the next cause list.

Order Date :- 15.3.2019

Satyam

Download the LatestLaws.com Mobile App