S. Prasad And Ors vs Assistat Director Of ...
2019 Latest Caselaw 1392 ALL

Citation : 2019 Latest Caselaw 1392 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

S. Prasad And Ors vs Assistat Director Of ... on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6106 of 1982
 

 
Petitioner :- S. Prasad And Ors
 
Respondent :- Assistat Director Of Consolidation And Others
 
Counsel for Petitioner :- R.N. Srivastava,M.A. Siddiqui
 
Counsel for Respondent :- C.S.C.,Dhirendra Kumar Mishra,H.S. Sahai,S.K. Mehrotra
 

 
Hon'ble Salil Kumar Rai,J.

A perusal of the records shows that the different substitution applications filed for substituting the heirs of the deceased parties have been allowed and appropriate substitutions have already been carried out in the array of parties.

The matter is ripe for hearing and may be listed for final hearing.

List in the next cause list.

Order Date :- 15.3.2019

Satyam

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