Chandrapal Singh Yadav vs State Of U.P. Thru. Prin. Secy., ...
2019 Latest Caselaw 1378 ALL

Citation : 2019 Latest Caselaw 1378 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Chandrapal Singh Yadav vs State Of U.P. Thru. Prin. Secy., ... on 15 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1205 of 2019
 
Petitioner :- Chandrapal Singh Yadav
 
Respondent :- State Of U.P. Thru. Prin. Secy., Deptt. Of Energy & Ors.
 
Counsel for Petitioner :- Pradip Kumar Srivastava,Renu Misra
 
Counsel for Respondent :- C.S.C.,Ashok Kr Pandey,Vikrant Raghuvanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

On the request of learned counsel for the petitioner, list this petition in the week commencing 08.04.2019 as fresh.

Order Date :- 15.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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