Saleemuddin (Retired Store ... vs M.D. U.P. Upbhokta Sahkari Sangh ...
2019 Latest Caselaw 1372 ALL

Citation : 2019 Latest Caselaw 1372 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Saleemuddin (Retired Store ... vs M.D. U.P. Upbhokta Sahkari Sangh ... on 15 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7971 of 2019
 
Petitioner :- Saleemuddin (Retired Store Keeper) And 2 Ors.
 
Respondent :- M.D. U.P. Upbhokta Sahkari Sangh Ltd. Lucknow And Ors.
 
Counsel for Petitioner :- Ashok Kumar Mishra
 
Counsel for Respondent :- Dwijendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ashok Kumar Mishra, learned counsel for the petitioners.

Notices on behalf of opposite parties have been accepted by Sri Dwijendra Mishra, Advocate, who has put in appearance on their behalf.

Let the counter affidavit be filed within a period of three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 15.04.2019 as fresh along with Writ Petition No.3473 (S/S) of 2019.

Order Date :- 15.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Saleemuddin (Retired Store ... vs M.D. U.P. Upbhokta Sahkari Sangh ...
2019 Latest Caselaw 1372 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Saleemuddin (Retired Store ... vs M.D. U.P. Upbhokta Sahkari Sangh ...2019 Latest Caselaw 1372 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Saleemuddin (Retired Store ... vs M.D. U.P. Upbhokta Sahkari Sangh ...
2019 Latest Caselaw 1372 ALL