Sonpal And 6 Others vs Xth Apar District Judge Bareilly ...
2019 Latest Caselaw 1368 ALL

Citation : 2019 Latest Caselaw 1368 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Sonpal And 6 Others vs Xth Apar District Judge Bareilly ... on 15 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1894 of 2019
 

 
Petitioner :- Sonpal And 6 Others
 
Respondent :- Xth Apar District Judge Bareilly And 2 Others
 
Counsel for Petitioner :- Amrendra Nath Rai,Sanjay Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed put up as fresh on 25 March 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 15.3.2019

skv

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