Santoki vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 1358 ALL

Citation : 2019 Latest Caselaw 1358 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Santoki vs Deputy Director Of Consolidation ... on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3076 of 1982
 

 
Petitioner :- Santoki
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- S.M.Nasir,R.K. Srivastava,U.S. Sahai,Vinod Pandey
 
Counsel for Respondent :- C.S.C.,D.Upadhyay,M.Suhut,R.A.Upadhyay,Shesh Verma,Virendra Mishra
 

 
Hon'ble Salil Kumar Rai,J.

List in the week commencing 8th April, 2019.

Order Date :- 15.3.2019

Satyam

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