Ram Kripal & Another. vs Deputy Director Of ...
2019 Latest Caselaw 1355 ALL

Citation : 2019 Latest Caselaw 1355 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Ram Kripal & Another. vs Deputy Director Of ... on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2724 of 1980
 

 
Petitioner :- Ram Kripal & Another.
 
Respondent :- Deputy Director Of Consolidation, Pratapgarh And Others
 
Counsel for Petitioner :- Syed Mohd. Ali,A.K. Verma,Madan Gopal Mishra,P.L. Misra,Prem Chandra Chauhan,V.G. Misra
 
Counsel for Respondent :- C.S.C.,Sharavan Kr.Shukla
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the parties, the case is passed over for the day.

List in the week commencing 1st April, 2019.

Order Date :- 15.3.2019

Satyam

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