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Rajesh Kumar Singh And Anr. And ... vs State Of U.P. Thru Prin.Secy. Home ...
2019 Latest Caselaw 1354 ALL

Citation : 2019 Latest Caselaw 1354 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Rajesh Kumar Singh And Anr. And ... vs State Of U.P. Thru Prin.Secy. Home ... on 15 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7946 of 2019
 
Petitioner :- Rajesh Kumar Singh And Anr. And Anr.
 
Respondent :- State Of U.P. Thru Prin.Secy. Home Lukcnow And Ors.
 
Counsel for Petitioner :- Vinod Kumar Singh,Sashindra Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Vinod Kumar Singh, learned counsel for the petitioners.

Notices on behalf of opposite parties have been accepted by the office of the learned Chief Standing Counsel.

On the joint request of learned counsel for the parties, list/ put up this petition on 25.03.2019 as fresh.

Order Date :- 15.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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