Tahir Khan vs State Of U.P. And Anr.
2019 Latest Caselaw 1351 ALL

Citation : 2019 Latest Caselaw 1351 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Tahir Khan vs State Of U.P. And Anr. on 15 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 1004 of 2019
 

 
Revisionist :- Tahir Khan
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Awadhesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Anil Kumar Bind holding brief of Sri Awadhesh Kumar Srivastava, learned counsel for the revisionist, put up on 29.3.2019 as fresh.

Order Date :- 15.3.2019

Masarrat

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