Citation : 2019 Latest Caselaw 1306 ALL
Judgement Date : 14 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- APPLICATION U/S 482 No. - 9807 of 2019 Applicant :- Ghanendra Singh Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Anant Ram Gupta Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.
Learned A.G.A. has accepted notice on behalf of the State/O.P. No. 1.
Issue notice to O.P. No. 2 returnable at an early date. Steps be taken within 10 days.
List after service of notice upon O.P. No. 2 before appropriate bench.
Order Date :- 14.3.2019
Masarrat
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