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Vipin Kumar Dwivedi vs State Of U.P. And Another
2019 Latest Caselaw 1304 ALL

Citation : 2019 Latest Caselaw 1304 ALL
Judgement Date : 14 March, 2019

Allahabad High Court
Vipin Kumar Dwivedi vs State Of U.P. And Another on 14 March, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 9809 of 2019
 

 
Applicant :- Vipin Kumar Dwivedi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kripa Shanker Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file supplementary affidavit annexing the copy of the bail order of O.P. No. 2.

Put up on 29.3.2019 as fresh.

Order Date :- 14.3.2019

Masarrat

 

 

 
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