Mohd. Ibraheem & Others vs D.D.C. Pratapgarh& Others
2019 Latest Caselaw 1297 ALL

Citation : 2019 Latest Caselaw 1297 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Mohd. Ibraheem & Others vs D.D.C. Pratapgarh& Others on 14 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1388 of 1989
 

 
Petitioner :- Mohd. Ibraheem & Others
 
Respondent :- D.D.C. Pratapgarh& Others
 
Counsel for Petitioner :- M.A. Khan
 
Counsel for Respondent :- C.S.C.,B.K.Singh,H.G.S. Parihar,V.R.Singh
 

 
Hon'ble Salil Kumar Rai,J.

List for hearing in the next cause list.

Order Date :- 14.3.2019

Satyam

Download the LatestLaws.com Mobile App