Smt. Phoolwati And Others vs Amir Azam And Others
2019 Latest Caselaw 1288 ALL

Citation : 2019 Latest Caselaw 1288 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Smt. Phoolwati And Others vs Amir Azam And Others on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2975 of 2003
 

 
Appellant :- Smt. Phoolwati And Others
 
Respondent :- Amir Azam And Others
 
Counsel for Appellant :- Nigamendra Shukla
 
Counsel for Respondent :- R.K. Srivastava,S.D. Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Nigmendra Shukla-Advocate shall give notice to Sri R.K. Srivastava-Advocate as he has persistently absented himself.

List on 27.3.2019.

Order Date :- 14.3.2019

Mukesh

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