The New India Assurance Co.Ltd. vs Puran Chandra Rawat And Others
2019 Latest Caselaw 1287 ALL

Citation : 2019 Latest Caselaw 1287 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

The New India Assurance Co.Ltd. vs Puran Chandra Rawat And Others on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 435 of 2002
 

 
Appellant :- The New India Assurance Co.Ltd.
 
Respondent :- Puran Chandra Rawat And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- Devendra Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Devendra Kumar Yadav-Advocate has sought adjournment on the ground of illness.

List on 11.4.2019.

Order Date :- 14.3.2019

Mukesh

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