Preetam Singh vs Jasvir Singh And Another
2019 Latest Caselaw 1282 ALL

Citation : 2019 Latest Caselaw 1282 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Preetam Singh vs Jasvir Singh And Another on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1123 of 2003
 

 
Appellant :- Preetam Singh
 
Respondent :- Jasvir Singh And Another
 
Counsel for Appellant :- Amit Daga
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 29.3.2019.

Order Date :- 14.3.2019

Mukesh

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