New India Assurance Company vs Eqbal Ahmad And Others
2019 Latest Caselaw 1281 ALL

Citation : 2019 Latest Caselaw 1281 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

New India Assurance Company vs Eqbal Ahmad And Others on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 428 of 1989
 

 
Appellant :- New India Assurance Company
 
Respondent :- Eqbal Ahmad And Others
 
Counsel for Appellant :- A.B. Saran
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Kartikeya Saran, learned counsel for appellant.

List on 1.4.2019 for pronouncement of judgment.

Order Date :- 14.3.2019

Mukesh

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