Haushila Prasad And Others vs Ram Karan And Others
2019 Latest Caselaw 1273 ALL

Citation : 2019 Latest Caselaw 1273 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Haushila Prasad And Others vs Ram Karan And Others on 14 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5191 of 1981
 

 
Petitioner :- Haushila Prasad And Others
 
Respondent :- Ram Karan And Others
 
Counsel for Petitioner :- Harguru Charan,Mohd Arif Khan,Mohd. Adil Khan,Mohd. Aslam Khan
 
Counsel for Respondent :- C.S.C.,A.K.Balediha,Manoj Kumar Dwivedi,S.P.Shukla
 

 
Hon'ble Salil Kumar Rai,J.

It appears that the order dated 7.3.2019 has not yet been complied with by the petitioners.

The counsel for the petitioners is permitted to carry out appropriate substitutions in pursuance to the order dated 7.3.2019 during the course of the day itself.

List for hearing in the next cause list.

Order Date :- 14.3.2019

Satyam

Download the LatestLaws.com Mobile App