U.P.S.R.T.C. Ghaziabad vs Smt. Neerja Bhatiya And Others
2019 Latest Caselaw 1272 ALL

Citation : 2019 Latest Caselaw 1272 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

U.P.S.R.T.C. Ghaziabad vs Smt. Neerja Bhatiya And Others on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1726 of 2001
 

 
Appellant :- U.P.S.R.T.C. Ghaziabad
 
Respondent :- Smt. Neerja Bhatiya And Others
 
Counsel for Appellant :- Samir Sharma,Sunil Kumar Misra
 
Counsel for Respondent :- V.B. Keserwani,Kashi Naresh Mishra,Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri S.K. Misra, learned counsel for appellant and Sri Kashi Naresh Mishra, learned counsel for claimant - respondent.

Due to paucity of time the argument could not be completed.

List on 26.3.2019 for further argument.

Order Date :- 14.3.2019

Mukesh

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