Gaya Lal vs Phooli
2019 Latest Caselaw 1264 ALL

Citation : 2019 Latest Caselaw 1264 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Gaya Lal vs Phooli on 14 March, 2019

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 2624 of 1979
 

 
Appellant :- Gaya Lal
 
Respondent :- Phooli
 

 
Hon'ble Sudhir Agarwal,J.

1. Issue notice to appellant as well as respondents to engage another counsel by registered post A.D. as well as Courier as approved by this Court under Order V, Rule 9(3) C.P.C. returnable at an early date.

2. List after service of notice.

Order Date :- 14.3.2019

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