Gulab Kali And Others vs U.P.S.R.T.C.
2019 Latest Caselaw 1261 ALL

Citation : 2019 Latest Caselaw 1261 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Gulab Kali And Others vs U.P.S.R.T.C. on 14 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 915 of 1990
 

 
Appellant :- Gulab Kali And Others
 
Respondent :- U.P.S.R.T.C.
 
Counsel for Appellant :-Sharve Singh
 
Counsel for Respondent :-S.K.Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Application No. 4 of 2019)

The modification which is asked for in the order is a formal modification. The deceased Monga Devi name be deleted from the cause list and in the judgment and decree.

The decree be corrected as per the request and corrected certified copy be given to the appellant and respondent for compliance.

Application is allowed.

Order Date :- 14.3.2019

Mukesh

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