Daya Shanker And Another vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 1219 ALL

Citation : 2019 Latest Caselaw 1219 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Daya Shanker And Another vs Deputy Director Of Consolidation ... on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 543 of 2013
 

 
Petitioner :- Daya Shanker And Another
 
Respondent :- Deputy Director Of Consolidation Faizabad And Ors.
 
Counsel for Petitioner :- S.P.Tiwari
 
Counsel for Respondent :- C.S.C.,Uma Shanker Sahai,Yogendra Nath Yadav
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners states that opposite party no. 4 has died.

The petitioners are granted two weeks' time to file appropriate substitution application bringing on record the heirs of the deceased respondent no. 4.

Order Date :- 13.3.2019

Satyam

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