Ram Avtar vs D.D.C. And Others
2019 Latest Caselaw 1217 ALL

Citation : 2019 Latest Caselaw 1217 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Ram Avtar vs D.D.C. And Others on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 837 of 1986
 

 
Petitioner :- Ram Avtar
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- G.R. Naqvi,A.K. Jauhari,A.R. Siddiqui,Ashutosh Kr. Srivastava,J.L. Yadav,M.A. Siddiqui,Salik Ram Yadav,Surendra Pratap
 
Counsel for Respondent :- M.P. Yadva,C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner states that a substitution application bringing on record the heirs of the deceased petitioner was filed by him in the office of the Court yesterday, i.e., 12.3.2019.

List in the next cause list along with the substitution application.

Interim order, already granted to the petitioner, shall continue till the next date of listing.

Order Date :- 13.3.2019

Satyam

Download the LatestLaws.com Mobile App