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Ram Sudhaker And Others vs D.D.C. And Others
2019 Latest Caselaw 1213 ALL

Citation : 2019 Latest Caselaw 1213 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Ram Sudhaker And Others vs D.D.C. And Others on 13 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2831 of 1983
 

 
Petitioner :- Ram Sudhaker And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- S.K.Gupta,H.S. Sahai,R.P.Pandey,U S Sahai
 
Counsel for Respondent :- K.P.Singh,C.S.C.,Jai Pal Singh
 

 
Hon'ble Salil Kumar Rai,J.

Order on C.M. Application No. 14341 of 2017

Issue notice by registered post with acknowledgement due to the proposed heirs of respondent no. 2/1 for which steps shall be taken by the petitioners within ten days from today.

In case, steps as aforesaid are taken by the petitioners, the office shall issue notice to the respondent.

List after service of notice.

On failure of the petitioners to take steps as aforesaid, the case shall be listed after ten days under Chapter 12 Rule IV of the Allahabad High Court Rules, 1952.

Order Date :- 13.3.2019

Satyam

 

 

 
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