Sita Ram vs D.D.C. And Os
2019 Latest Caselaw 1212 ALL

Citation : 2019 Latest Caselaw 1212 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Sita Ram vs D.D.C. And Os on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3833 of 1983
 

 
Petitioner :- Sita Ram
 
Respondent :- D.D.C. And Os
 
Counsel for Petitioner :- K.P. Singh,Jai Pal Singh,Sharad Nandan Ojha
 
Counsel for Respondent :- C.S.C.,Gopesh Tripathi,Mohammad Tauseef Siddiqui,R.S. Tripathi,S.C. Kashish
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner is granted three days' time to carry out appropriate substitution in the array of parties as allowed by this Court vide its order dated 22.2.2017.

Order Date :- 13.3.2019

Satyam

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