Harihar Singh & Others vs Addl.Director Consolidation ...
2019 Latest Caselaw 1210 ALL

Citation : 2019 Latest Caselaw 1210 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Harihar Singh & Others vs Addl.Director Consolidation ... on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4277 of 1983
 

 
Petitioner :- Harihar Singh & Others
 
Respondent :- Addl.Director Consolidation Lucknow & Others
 
Counsel for Petitioner :- H.S Sahai,U.S. Sahai
 
Counsel for Respondent :- CSC,A.R Sharma,Km. V. Mohini,Nirmal Tiwari,Vimnal Kr.
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners states that petitioner no. 1/4 has died.

The counsel for the petitioners is granted two weeks' time to file appropriate substitution application bringing on record the heirs of the deceased petitioner.

List after two weeks.

Order Date :- 13.3.2019

Satyam

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