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Munder vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 1209 ALL

Citation : 2019 Latest Caselaw 1209 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Munder vs Deputy Director Of Consolidation ... on 13 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2714 of 1982
 

 
Petitioner :- Munder
 
Respondent :- Deputy Director Of Consolidation And Ohters
 
Counsel for Petitioner :- R.S.Pandey,Dr. Ramsurat Pande,P.C.Ararwal
 
Counsel for Respondent :- C.S.C.,Edward Sam Julius Paul,Panna Lal Gupta,T.N.Gupta
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 13.3.2019

Satyam

 

 

 
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