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Ram Dularey And Others vs Deputy Director Of ...
2019 Latest Caselaw 1208 ALL

Citation : 2019 Latest Caselaw 1208 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Ram Dularey And Others vs Deputy Director Of ... on 13 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2081 of 1981
 

 
Petitioner :- Ram Dularey And Others
 
Respondent :- Deputy Director Of Consolidation, Lucknow And Others
 
Counsel for Petitioner :- Raj Kr Srivastava,Ali Akhtar Zaidi,Ashok Kumar
 
Counsel for Respondent :- U.K.Srivastava
 

 
Hon'ble Salil Kumar Rai,J.

It has been stated by the counsel for the petitioners that an affidavit providing the correct address of respondent nos. 2/1 and 2/2 was filed by him in the office of the Court on 11.3.2019.

Let the copy of the affidavit be placed on record.

List in the next cause list.

Order Date :- 13.3.2019

Satyam

 

 

 
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