Shri Ram vs Deputy Director Of ...
2019 Latest Caselaw 1207 ALL

Citation : 2019 Latest Caselaw 1207 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Shri Ram vs Deputy Director Of ... on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5123 of 1981
 

 
Petitioner :- Shri Ram
 
Respondent :- Deputy Director Of Consolidation, Kheri And Another
 
Counsel for Petitioner :- S.Mirza
 
Counsel for Respondent :- C.S.C.,A.S.Chaudhary
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri A.S. Chaudhary, counsel for the respondent has died.

Issue card notice to the respondent to engage another counsel.

Order Date :- 13.3.2019

Satyam

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