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Brijesh Kumar & Others vs D.D.C. & Others
2019 Latest Caselaw 1206 ALL

Citation : 2019 Latest Caselaw 1206 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Brijesh Kumar & Others vs D.D.C. & Others on 13 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1864 of 1979
 

 
Petitioner :- Brijesh Kumar & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- M.A.Khan,Mohiuddin Khan
 
Counsel for Respondent :- C.S.C.,H.S. Sahai,Uma Shankar Sahai
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri M.A. Khan, counsel for the petitioners is engaged in some other Court in tied up matters.

Put up on 26.3.2019 in the additional cause list.

Order Date :- 13.3.2019

Satyam

 

 

 
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