The National Insurance Company ... vs Smt.Chandravati Devi And Others
2019 Latest Caselaw 1192 ALL

Citation : 2019 Latest Caselaw 1192 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

The National Insurance Company ... vs Smt.Chandravati Devi And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 518 of 1997
 

 
Appellant :- The National Insurance Company Ltd.
 
Respondent :- Smt.Chandravati Devi And Others
 
Counsel for Appellant :- A.C.Nigam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri C.P. Tiwari-Advocate has sought adjournment on the ground of illness. Sri A.C. Nigam-Advocate is present.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

Download the LatestLaws.com Mobile App